Section 32 in The Administator-General's (United Provinces) Rules, 1929
32. Adjustment of fees in accounts.
- The account of each estate in regard to fees payable shall be adjusted every half year on June 30, and December 31, respectively:Provided that previous to the final winding up of any estate, the Administrator-General shall adjust his account in regard to fees charged or payable in accordance with the rules herein contained.
