Supreme Court - Daily Orders
U.P. Singh vs Punjab National Bank Through Its ... on 31 May, 2023
Bench: Dipankar Datta, Pankaj Mithal
ITEM NO.106 COURT NO.6 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5494/2013
U.P. SINGH Appellant(s)
VERSUS
PUNJAB NATIONAL BANK THROUGH ITS
CHAIRMAN AND MANAGING DIRECTOR Respondent(s)
Date : 31-05-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s)
Petitioner-in-person
For Respondent(s)
M/S. Mitter & Mitter Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
1. The appellant appears in-person and prays for three months’ time to prepare himself to argue the appeal.
2. Although, in normal circumstances, we would not have granted such prayer but since the respondent has also prayed for time, we accept the prayer of the appellant.
3. List this appeal before an appropriate Bench in the first week of September, 2023.
4. Signature Not Verified In the meanwhile, the petitioner shall be at liberty to file written note of Digitally signed by Deepak Singh arguments.
Date: 2023.05.31 16:18:01 IST Reason:
(DEEPAK SINGH) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR