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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 7(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)Where any person ceases to be a member of a Gram Sabha under sub-section (1), he shall also cease to hold any office to which he may have been elected or appointed by reason of his being a member thereof.