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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2)(a) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(a)its essential details to be entered in a Register of Maintenance Claim Cases to be maintained in such form as the State Government may direct; and