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Commissioner Of Income Tax vs M/S Arch Fine Chemical Pvt. Ltd on 28 July, 2017

Bench: R.K. Agrawal, Mohan M. Shantanagoudar

     ITEM NO.37                                COURT NO.9                SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 18546/2017

     (Arising out of impugned final judgment and order dated 06-12-2016
     in ITA No. 1037/2014 passed by the High Court of Judicature at
     Bombay)

     COMMISSIONER OF INCOME TAX-III                                       Petitioner(s)

                                                      VERSUS

     M/S ARCH FINE CHEMICAL PVT. LTD                                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.57670/2017-CONDONATION OF DELAY
     IN FILING)


     Date : 28-07-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)                 Mr.   Maninder Singh,ASG
                                       Mr.   Sameer Abhyankar,Adv.
                                       Mr.   Manish Pushkarna,Adv.
                                       For   Ms. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.07.29 13:51:13 IST Reason: