Madhya Pradesh High Court
Rajkumar Patel @ Rajju vs The State Of Madhya Pradesh on 25 October, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-10583-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10583 of 2024 (RAJKUMAR PATEL @ RAJJU Vs THE STATE OF MADHYA PRADESH ) Dated : 25-10-2024 Shri Shailendra Singh Patel - Advocate for the appellant. Shri Amit Pandey - Government Advocate for the State.
Learned counsel for the appellant is directed to cure the defect as pointed out by the Registry within four weeks.
List only after the removal of default.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
DevS
Signature Not Verified
Signed by: DEVESH K
SHRIVASTAVA
Signing time: 25-10-2024
18:54:45