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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(f) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(f)"distributory system" means and includes, -
(i)all main canals, branch canals, distributories and minor canals constructed for the supply and distribution of water for irrigation;
(ii)all works, structures and appliances connected with the distribution of water for irrigation; and
(iii)all field channels and other related channels and structures under a pipe outlet.