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State of Madhya Pradesh - Section

Section 38 in The M.P. Gram Panchayats (Accounts) Rules, 1999

38. Payees acknowledgments.

- Every voucher must bear or have attached to it an acknowledgment to the payment. For acknowledgment of the payment for an amount of Rs. 500/- and above, a revenue stamp of Re. 1/-(or such amount as may be prescribed from time to time under the Stamp Duty Act) must also be affixed.