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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Chattisgarh - Subsection

Section 122(1)(i) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(i)in case of Panchayat to the Sub-Divisional Officer (Revenue);