Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(3)(b) in The Maharashtra Municipal Corporations Act, 1949 (b)where the relevant final or provisional figures of the latest census are not available, the final relevant figures of the census immediately preceding the latest census.]