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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3)(c) in The West Bengal Slum Areas (Improvement And Clearance) Act, 1972

(c)dispose of surplus land or immovable property, if any, with such notice to the previous owner thereof and subject to such terms and conditions as may be prescribed in this behalf.