Delhi High Court - Orders
Rajdhani Pagdi Kirayedar Sangathan ... vs High Court Of Delhi on 21 December, 2020
Author: Hima Kohli
Bench: Hima Kohli, Subramonium Prasad
$~03
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 10779/2020 & C.M. Nos.33822-823/2020
RAJDHANI PAGDI KIRAYEDAR SANGATHAN REGD.
....Petitioner
Through: None.
versus
HIGH COURT OF DELHI ..... Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 21.12.2020
1. A request has been received by the Court Master from Mr. Rushab Aggarwal, learned counsel for the petitioner that the present petition may be taken up for hearing virtually, to which a no objection has been given by the other side.
2. At the request of learned counsel for the petitioner, list on 19.1.2021.
HIMA KOHLI, J SUBRAMONIUM PRASAD, J DECEMBER 21, 2020 ap