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Delhi High Court - Orders

Rajdhani Pagdi Kirayedar Sangathan ... vs High Court Of Delhi on 21 December, 2020

Author: Hima Kohli

Bench: Hima Kohli, Subramonium Prasad

$~03
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P. (C) 10779/2020 & C.M. Nos.33822-823/2020
       RAJDHANI PAGDI KIRAYEDAR SANGATHAN REGD.
                                                     ....Petitioner
                        Through: None.

                          versus

       HIGH COURT OF DELHI               ..... Respondents
                     Through: None.
       CORAM:
       HON'BLE MS. JUSTICE HIMA KOHLI
       HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
               ORDER

% 21.12.2020

1. A request has been received by the Court Master from Mr. Rushab Aggarwal, learned counsel for the petitioner that the present petition may be taken up for hearing virtually, to which a no objection has been given by the other side.

2. At the request of learned counsel for the petitioner, list on 19.1.2021.

HIMA KOHLI, J SUBRAMONIUM PRASAD, J DECEMBER 21, 2020 ap