Bombay High Court
Masyc Projects Pvt. Ltd vs V. P. Sharma Managing Director Of Vadraj ... on 12 October, 2018
Author: K.R.Shriram
Bench: K.R.Shriram
1/2 10.CNPCP7.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION NO.7 OF 2018
IN
COMPANY PETITION NO.745 OF 2015
M/s.Ernst & Young LLP )
(Earlies known as Ernst & Young Pvt.Ltd.) )....Petitioner
V/s.
V.P.Sharma & Ors. )....Respondents
WITH
CONTEMPT PETITION (L) NO.4 OF 2017
IN
COMPANY PETITION NO.229 OF 2015
WITH
CONTEMPT PETITION (L) NO.14 OF 2018
IN
COMPANY PETITION NO.863 OF 2015
----
Mr.Sagar Divekar a/w Mr.Abhimanyu Mhanpankar for petitioner in
CNPCP No.7 of 2018.
Mr.Tarun Sharma I/by Nilesh Suresh Patil for petitioner in CNPCPL 4
of 2017.
Mr.Umesh Gulati I/by Shailendra Singh for petitioner in CNPCPL
No.14 of 2018.
Mr.Ashish Rao a/w Mr.Durgaprasad Poojari I/by Prompt Legal for
respondent.
Mr.V.P.Sharma, Mr.Rishi Agarwal, Mr.K.G.Toshniwal and Mr.I.I.Khan-
Noticee/respondent present.
----
CORAM : K.R.SHRIRAM,J
DATE : 12.10.2018 P.C.:-
1. There are three Contempt petitions listed today and in all the petitions, three Show Cause Notices have been issued. Mr.Ashish Rao for respondent states that Prompt Legal will enter appearance for KJ ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 00:41:47 ::: 2/2 10.CNPCP7.18.doc all respondents in all three contempt petitions. Mr.Rao also states that Show Cause Notices have been issued in all the three Contempt Petitions. Vakalatnama to be filed within one week from today.
2. Affidavit in reply to the Show Cause Notices to be filed and copy served on or before 3.11.2018.
Stand over to 7.12.2018.
(K.R.SHRIRAM,J) KJ ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 00:41:47 :::