Jammu & Kashmir High Court
Madho Ram And Others (Lrs Of vs Vidya Devi on 14 February, 2023
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 07
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CSA No. 02/2008
Madho Ram and others (LRs of .... Petitioner/Appellant(s)
Hukmi)
Through:- Ms. Pallak Sharma, Advocate.
V/s
Vidya Devi .....Respondent(s)
Through:- None.
CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Service is complete.
Awaiting appearance of learned counsel for the respondent, adjourned.
List on 28.04.2023.
(Sindhu Sharma) Judge Jammu 14.02.2023 Michal Sharma