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State of Karnataka - Section

Section 64 in Rajiv Gandhi University of Health Sciences Act, 1994

64. Act to prevail over the enactments.

- This Act and any Statutes or Rules or Ordinance made under this Act shall in respect of any college in the University Area have effect notwithstanding anything inconsistent therewith contained in any other enactment with respect to matters enumerated in List II of the Seventh Schedule to the Constitution of India.