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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Madhya Pradesh - Subsection

Section 124(q) in The M.P. Municipalities Act, 1961

(q)making contributions towards the construction, establishment or maintenance of educational institutions including libraries and museums, hospitals, dispensaries, or similar institutions providing public medical relief or engaged in social work or other institution of a charitable nature;