Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(10) in Kamdhenu University Act, 2009 (10)"Director" means the Director of Research, the Director of Extension Education, the Director of Information Technology or, as the case may be. the Director of Students' Welfare appointed under section 19;
