Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] Dadra And Nagar Haveli - Subsection Section 61(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (2)The Officer appointed by the Secretary Panchayat shall preside over at such meeting, but shall not have the right to vote.
