Rajasthan High Court - Jaipur
M/S Garima Real Estate And Allied Ltd vs State Of Raj And Anr on 22 September, 2022
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14530/2016
M/s Garima Real Estate And Allied Limited, Head Office Garima
Shri Kalyan Tower Opp. Basant Cinema, Thatipur, Gwalior
through its Authorized representative Jitendra Kumar S/o Shri
Munna Lal, aged about 35 years, R/o Sharda Vihar Colony,
Divnagar, Pariwara, Dholpur (Raj.)
----Petitioner
Versus
State Of Rajasthan through Sub-Registrar, office of Sub-Registrar
Maniya, District Dholpur.
----Respondents
For Petitioner(s) : Mr. Rajeev Surana, Senior Advocate with Ms. Suchitra Sheoran, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 22/09/2022 Learned Senior Counsel for the petitioner wants to withdraw the present writ petition with liberty to file fresh, if need arises.
Accordingly, the present writ petition is dismissed as withdrawn with liberty, as prayed for.
(ASHOK KUMAR GAUR),J Bhavnesh Kumawat/Ramesh Vaishnav 21 (Downloaded on 29/09/2022 at 12:21:06 AM) Powered by TCPDF (www.tcpdf.org)