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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(4) in Karnataka Janapada Vishwavidyalaya Act, 2011

(4)Notwithstanding anything contained in this Act but save as otherwise provided, any employee of the University, both teaching and non-teaching or administrative or any person in the management of an institution in whatever capacity shall not be eligible for nomination as member of any of the authorities under this Act.