Section 15 in Swarnim Gujarat Sports University Act, 2011
15. Officers of University.
- The following shall be the officers of the University, namely:-(i)the Chairman;(ii)the Vice-Chancellor;(iii)the Directors;(iv)the Deans;(v)the Registrar; and(vi)such other persons in the service of the University as may be declared by regulations, to be the officers of the University.
