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State of Tamilnadu - Section

Section 53 in Tamil Nadu Music and Fine Arts University Act, 2013

53. Appointment of first Registrar.

- Notwithstanding anything contained in sub-section (1) of section 13, within three months from the appointed date, the first Registrar shall be appointed by the Government on a salary to be fixed by them for a period not exceeding three years and on such other conditions as they think fit.