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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(o) in Apex Professional University Act, 2012

(o)To recognize, on the basis of inspection report, any institution situated within or outside the State other than constituent college, which conduct research or specified studies or specialized studies or online education;