Section 17(2) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958
(2)[ Notwithstanding anything contained in sub-rule (1), relief against rise in the cost of living index shall be granted to every such member of the Service at such scale and in such manner as may be prescribed by the Central Government from time to time for officers of the Central Civil Services, Class I.] [Inserted/renumbered w.e.f. 1.5.73 vide DP&AR Notification No. 33/20/730 AIS(III) dated 31.5.75 (GSR No. 724 dated 14.6.75)]
