Supreme Court - Daily Orders
Rajesh Banta vs Dewan Chand on 5 February, 2015
Author: Chief Justice
Bench: Chief Justice, Kurian Joseph, Rohinton Fali Nariman
CHAMBER-6 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 154/2015 In T.C.(C) No. 90/2014
RAJESH BANTA AND ORS Petitioner(s)
VERSUS
DEWAN CHAND AND ORS Respondent(s)
Date : 05/02/2015 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar [ Signed order is placed on the file ] Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.02.09 17:34:34 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION REVIEW PETITION (C) NO.154 OF 2015 IN TRANSFERRED CASE (C)NO.90 OF 2014 RAJESH BANTA AND ORS. ..PETITIONER(S) VERSUS DEWAN CHAND AND ORS. ..RESPONDENT(S) O R D E R We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.
..................CJI.
(H.L. DATTU) ....................J. (KURIAN JOSEPH) ....................J. (ROHINTON FALI NARIMAN) NEW DELHI, FEBRUARY 05, 2015.