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Madhya Pradesh High Court

M/S Hotline Teletube And Component Ltd. ... vs The State Of Madhya Pradesh on 23 June, 2017

                            WP-1880-2017
   (M/S HOTLINE TELETUBE AND COMPONENT LTD. THR. Vs THE STATE OF MADHYA
                                PRADESH)


23-06-2017

      Shri Sanjay Sharma, Advocate, for the petitioner.
      Shri Praveen Newaskar, Govt. Advocate, for the
respondents/State.

Let reply be filed within three weeks positively within three weeks.

List after three weeks.

Interim relief granted earlier shall continue till the next date of hearing.


  (SHEEL NAGU)                              (S.A. DHARMADHIKARI)
     JUDGE                                            JUDGE




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