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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(1) in Goa Prisons Rules, 2006

(1)Convicted prisoners shall, on admission into a prison, be kept in quarantine for such period, being not less than ten days, as the Medical Officer may consider necessary in each case with due regard to the kinds of epidemic diseases, if any, which are prevalent at the time.