Gauhati High Court
Assam Institute Of Health Allied ... vs Kasturi Bharali And Ors on 13 October, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/2
GAHC010049682022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/139/2022
ASSAM INSTITUTE OF HEALTH ALLIED SCIENCE
REPRESENTED BY ITS MANAGING DIRECTOR, MANASHI CHALIHA DEKA,
AGED ABOUT 48 YEARS, W/O JAYANTA DEKA, R/O VILL-MAZGAON, P.O.-
TEZPUR, DIST-SONITPUR, ASSAM, PIN-784001
VERSUS
KASTURI BHARALI AND ORS.
THE DIRECTOR, EMPLOYMENT AND CRAFTSMAN TRAINING AND
MEMBER SECRETARY, ASSAM SKILL DEVELOPMENT INITIATIVE
SOCIETY, ASSAM, REHABARI, GUWAHATI-781008
2:MS. ARTI AHUJA
THE SECRETARY TO THE MINISTRY OF LABOUR AND EMPLOYMENT
DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING GOVT. OF
INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001.
3:MR. ATUL KUMAR TIWARI
THE SECRETARY OF THE MINISTRY OF SKILL DEVELOPMENT AND
ENTREPRENEURSHIP
GOVT. OF INDIA
ROOM NO. 524
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI-110001
Advocate for the Petitioner : MR. S K DAS
Advocate for the Respondent : MR S P DAS
Page No. 2/2
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 13.10.2023 Mr. S.K. Das, learned counsel for the petitioner; Mr. S.P. Das, learned counsel for the respondent no. 1; Mr. K.K. Parasar, learned counsel for the respondent no. 2; Mr. R.K. Deb Choudhury, learned counsel for the respondent no. 3 are present.
Mr. S.P. Das, learned counsel for the respondent no. 1 has prayed for and is granted 2 [two] weeks' time to file an affidavit in response to the statements and averments made in the affidavit-in-opposition filed by the respondent no. 3.
List the case on 15.11.2023.
JUDGE Comparing Assistant