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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(2)Without prejudice to the other provisions of this section it shall be lawful for the Board to take all necessary steps for securing possession of all properties which have been transferred and vested under section 3.