Patna High Court - Orders
Md. Farrukh vs The State Of Bihar on 28 November, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9142 of 2022
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Md. Farrukh
... ... Petitioner/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Abhinav Srivastava, Sr. Adv.
For the Respondent/s : Mr.Kumar Alok (Sc7)
Mr. Kaushal Kishore Jha, Sr. Adv.
For the BPSC Mr. Uday Kumar Singh, Adv.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
12 28-11-2025At the request of the learned counsel appearing on behalf of the respondents-BPSC, post this matter on 05.12.2025.
(A. Abhishek Reddy , J) Bhardwaj/-
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