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Patna High Court - Orders

Md. Farrukh vs The State Of Bihar on 28 November, 2025

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.9142 of 2022
                  ======================================================
                  Md. Farrukh

                                                                               ... ... Petitioner/s
                                                     Versus
                  The State of Bihar and Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr.Abhinav Srivastava, Sr. Adv.
                  For the Respondent/s   :      Mr.Kumar Alok (Sc7)
                                                Mr. Kaushal Kishore Jha, Sr. Adv.
                  For the BPSC                  Mr. Uday Kumar Singh, Adv.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                        ORAL ORDER

12   28-11-2025

At the request of the learned counsel appearing on behalf of the respondents-BPSC, post this matter on 05.12.2025.

(A. Abhishek Reddy , J) Bhardwaj/-

U