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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(3)(b) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.