Section 2 in The M.P. Society Registrikaran Adhiniyam, 1973
2. Societies to which Act applies.
- This Act applies to societies formed for all or any of the following purposes :-(i)promotion of science, education, literature or fine arts;(ii)diffusion of useful knowledge;(iii)diffusion of political education;(iv)foundation or maintenance of libraries or reading rooms for general use among the members or open to the public;(v)establishment and maintenance of galleries of Paintings and other works of art;(vi)establishment and maintenance of public museums;(vii)collection of natural history, mechanical and philosophical inventions, instruments or designs;(viii)promotion of social welfare;(ix)promotion of religious or charitable purpose including establishment of funds for welfare of military orphans, welfare of political sufferers and welfare of the like;(x)promotion of gymnastics.(xi)[ promotion and implementation of the different schemes sponsored by the State Government or the Central Government: [Inserted by M P. Act No. 29 of 1998.](xii)promotion of Commerce, Industries and Khadi.]
