Calcutta High Court
C.I.T vs M/S. Delta Plantations Ltd on 21 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITR No. 1 of 1995
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T.,W.B.-II, CAL
Versus
M/S. DELTA PLANTATIONS LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 21st March, 2014.
For Appellant :
For Respondent:
The Court : Records are incomplete, as reported by the Registry. Nobody appears to prosecute the matter. Consequently, the reference is dismissed for non prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN/GH/Rsg.
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