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Calcutta High Court

C.I.T vs M/S. Delta Plantations Ltd on 21 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                               ITR No. 1 of 1995

                         IN THE HIGH COURT AT CALCUTTA

                     Special Jurisdiction (Income Tax)

                                   ORIGINAL SIDE



                             C.I.T.,W.B.-II, CAL
                                    Versus
                         M/S. DELTA PLANTATIONS LTD.


     BEFORE:

     The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

     The Hon'ble JUSTICE JOYMALYA BAGCHI

     Date : 21st March, 2014.


     For Appellant :

     For Respondent:

The Court : Records are incomplete, as reported by the Registry. Nobody appears to prosecute the matter. Consequently, the reference is dismissed for non prosecution.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN/GH/Rsg.

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