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State of Tamilnadu - Section

Section 2 in Tamil Nadu Private University Rules, 2019

2. Definition.

- In these rules, unless the context otherwise requires, -
(a)"Act" means the Tamil Nadu Private Universities Act, 2019 (Tamil Nadu Act No. 14 of 2019);
Words and expressions used in these rules, but not defined, shall have the same meanings assigned to them in the Act.