Supreme Court - Daily Orders
Sail Retired Employees Association ... vs Employees Provident Fund Organization ... on 20 July, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.8 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 804/2018
SAIL RETIRED EMPLOYEES ASSOCIATION (SERA) Petitioner(s)
VERSUS
EMPLOYEES PROVIDENT FUND ORGANIZATION (EPFO) & ORS. Respondent(s)
(FOR ADMISSION )
Date : 20-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Rajesh Gupta, Adv.
Mr. Harpreet Singh, Adv.
Mr. Sumit R. Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Issue notice.
Tag with Writ Petition (C) No.360 of 2018.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.07.20 17:24:05 IST Reason: