Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 84 in Presidency-Towns Insolvency Act, 1909

84. Office vacated by insolvency.- If an order of adjudication is made against an official assignee, he shall thereby vacate the office of official assignee. 1