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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(i) in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013

(i)"Plot Holder" means any such person who holds plot from any person under any transfer document or under any transfer agreement, in any municipal area to construct colony;