Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Haryana - Subsection

Section 22(2)(b) in The Punjab Passengers and Goods Taxation Act, 1952

(b)prescribing the authority or authorities for the purpose of carrying out any function under any of the provisions of this Act;