Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 128 in The Delhi Excise Rules, 2010

128. Issue of export and transport passes.

- The Assistant Commissioner shall issue export and transport passes in for as specified by the Excise Commissioner.