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State of Jharkhand - Section

Section 407 in Bihar Education Code, 1961

407. Expenditure above the sanctioned scale.

- Withdrawals over and above the sanctioned scale of expenditure must receive the sanction of the District Education Officer or the Inspectress, as the case may be, provided that the Secretary may regain a sum of Rs. 20 in the case of a high school, Rs. 10 in the case of middle school, and Rs. 2 in the case of a schools of lower grade, for expenditure on unforeseen contingencies. The expenditure should not without special reason exceed these sums in any month, and should be duly entered in the cash book.(Government notification no. 194-E., dated the 29th January 1915.)