Section 747 in Rules of the High Court of Judicature for Rajasthan, 1952
747. General Headings and Forms.
- The following shall be used as general headings in all cases under the Act or this chapter.In the High Court of Judicature at Jodhpur/Jaipur BenchTestamentary and Intestate Jurisdiction.Testamentary Case/suit No. of 19In the matter of the goods of...................deceased.Section -BNon contentious Business
