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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(2)(d) in The M.P. Bhiksha Vritti Nivaran Adhiniyam, 1973

(d)the extent of contribution under sub-section (1) of Section 8 tor the maintenance of a person detained in a certified institution and the manner in which such contribution shall be paid;