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[Cites 1, Cited by 10]

Madras High Court

R.Gangadharan vs The State Of Tamil Nadu on 20 July, 2016

Author: M.V.Muralidaran

Bench: Huluvadi G. Ramesh, M.V.Muralidaran

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED: 20.07.2016

CORAM

THE HONOURABLE MR.JUSTICE HULUVADI G. RAMESH
and
THE HONOURABLE MR.JUSTICE M.V.MURALIDARAN

Writ Petition No.32041 of 2013
and
MP.Nos.1 and 2 of 2013


R.Gangadharan
B.T Assistant (English)
Komarappa Sengunthar Higher Secondary School
Sennimalai - 638 051. 				...Petitioner

          Vs.

1.The State of Tamil Nadu,
   rep. by Secretary to Government,
   School Education Department,
   Secretariat, Chennai - 600 009.

2.The Director of School Education,
   College Road, 
   Chennai- 600 006.

3.The Chief Educational Officer,
   Erode.

4.The District Educational Officer,
   Erode.

5.The Secretary,
   Komarappa Sengunthar Higher Secondary School,
   Sennimalai- 638 051. 	               		...Respondents

	Writ Petition filed under Article 226 of the Constitution of India praying to issue a Writ of Certiorari to call for the records relating to the impugned order issued by the second respondent in Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and quash the same insofar as the petitioner is concerned.

	For Petitioner	   : Mr.S.N.Ravichandran

	For R1 to R4	   : Mr.K.Karthikeyan


ORDER

(Order of the Court was made by HULUVADI G. RAMESH,J.) Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition with liberty to file an appropriate application in future. He has also made an endorsement to that effect in the petition. In view of the same, the Writ Petition is dismissed as withdrawn, with liberty to file an appropriate application in future, if so advised. No costs. Consequently, connected Miscellaneous Petitions are closed.

(H.G.R., J.) (M.V.M., J.) rk 20.07.2016 To

1.The Secretary to Government, School Education Department, Secretariat, Chennai - 600 009.

2.The Director of School Education, College Road, Chennai- 600 006.

3.The Chief Educational Officer, Erode.

4.The District Educational Officer, Erode.

5.The Secretary, Komarappa Sengunthar Higher Secondary School, Sennimalai- 638 051.

HULUVADI G. RAMESH,J. and M.V.MURALIDARAN,J.

rk W.P.No.32041 of 2013 20.07.2016