Section 13 in The Regional Centre for Biotechnology Act, 2016
13. Authorities of Regional Centre.
- The following shall be the authorities of the Regional Centre, namely:-(i)the Board of Governors;(ii)the Programme Advisory Committee;(iii)the Executive Committee;(iv)the Finance Committee;(v)the Board of Studies; and(vi)such other authorities as may be declared by the Statutes to be the authorities of the Regional Centre.
