Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 269UK] [Entire Act] Union of India - Subsection Section 269UK(2) in The Income Tax Act, 1961 (2)Any transfer of any immovable property made in contravention of the provisions of sub-section (1) shall be void.
