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[Cites 0, Cited by 0] [Section 272(2)] [Section 272] [Entire Act]

State of Uttar Pradesh - Subsection

Section 272(2)(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)authorize any person to enter into negotiations and execute contracts and to rescind and vary all such contracts;