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[Cites 0, Cited by 2] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2) in Assam Town and Country Planning Act, 1959

(2)Each such application shall be accompanied by a plan drawn to scale showing the actual dimension of the parcel of the land and the building to be built upon it, the site and the position of the building to be erected and in case of alteration in the use or structure of the building or land, the nature and extent of such alteration.