Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 46 in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 46. Over stayal after joining time. - An employee who does not join his post within the joining time allowed to him shall be deemed to have committed a breach of Regulation 60.
