Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 89] [Entire Act] State of Jharkhand - Subsection Section 89(1) in Bihar Excise Act, 1915 (1)The [State] [Substituted by ALO.] Government may make rules to carry out the objects of this Act or any other law for the time being in force relating to the excise revenue.
