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Delhi High Court - Orders

M/S Ernst And Young Limited vs Additional Commissioner, Cgst Appeals ... on 21 February, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~27,28, 34 & 35
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +    W.P.(C) 8600/2022
                               M/S ERNST AND YOUNG LIMITED ..... Petitioner
                                               Through: Mr. Kamal Sawhney, Mr.
                                                        Krishna Rao, Ms. Anshika
                                                        Gupta & Mr. Vinayak
                                                        Mathur, Advs.
                                               versus
                               ADDITIONAL COMMISSIONER, CGST
                               APPEALS -II, DELHI AND ANR.       ..... Respondents
                                               Through: Mr.    Zoheb       Hussain,
                                                        Mr. Vivek Gurmani & Mr.
                                                        Kavish Ganach, Advs.

                          +    W.P.(C) 15764/2022 & CM APPL. 8455/2023
                               NAVITAS EDUSERVICES PVT LTD ..... Petitioner
                                               Through: Mr. Pranav Bansal, Adv.
                                               versus
                               THE ADDITIONAL COMMISSIONER,
                               CGST APPEAL-II, NEW DELHI AND ORS
                                                                  ..... Respondents
                                               Through: Mr. Akshay Amritanshu,
                                                         Mr. Ashutosh Jain, Mr.
                                                         Samyak Jain & Mr.
                                                         Divyansh Singh, Advs.
                          +    W.P.(C) 15773/2022
                               NAVITAS EDUSERVICES PVT LTD         ..... Petitioner
                                               Through: Mr. Pranav Bansal, Adv.
                                               versus
                               THE ADDITIONAL COMMISSIONER & ANR.
                                                                  ..... Respondents
                                               Through: Mr. Akshay Amritanshu,
                                                         Mr. Ashutosh Jain, Mr.
                                                         Samyak Jain & Mr.
                                                         Divyansh Singh, Advs.

                          +    W.P.(C) 15781/2022
                               NAVITAS EDUSERVICES PVT LTD ..... Petitioner
                                               Through: Mr. Pranav Bansal, Adv.

                                               versus
Signature Not Verified
Digitally Signed
By:SHIKHA SEHGAL
Signing Date:22.02.2023
15:00:28
                                 THE ADDITIONAL COMMISSIONER,
                                CGST APPEAL-II, NEW DELHI & ORS.
                                                                               ..... Respondents
                                                     Through:         Mr. Akshay Amritanshu,
                                                                      Mr. Ashutosh Jain, Mr.
                                                                      Samyak Jain & Mr.
                                                                      Divyansh Singh, Advs.
                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                             ORDER

% 21.02.2023 W.P.(C) 8600/2022

1. A request for adjournment is made on behalf of Mr. Zoheb Hussain. It is stated that he is unavailable.

2. List on 06.03.2023.

3. It is clarified that no further adjournments would be granted.

W.P.(C) 15764/2022 & CM APPL. 8455/2023 (for condonation of delay), W.P.(C) 15773/2022 & W.P.(C) 15781/2022

4. A request is made on behalf of learned Counsel appearing for the petitioner.

5. It is stated that he is indisposed.

6. List on 10.04.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 21, 2023 "SS"

Signature Not Verified Digitally Signed By:SHIKHA SEHGAL Signing Date:22.02.2023 15:00:28